Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 26 in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992

26. Criteria for crossing efficiency bar.

(1)No Superintendent shall be allowed to cross the efficiency bar unless he has worked diligently and to the best of his ability, his work and conduct are found to be satisfactory and unless his integrity is certified.
(2)A person not covered by sub-rule (1) shall not be allowed to cross-
(i)the first efficiency bar unless his work and conduct arc found to be satisfactory and unless his integrity is certified;
(ii)the second efficiency bar unless he has worked diligently and to the best of his ability, his work and conduct are found to be satisfactory and unless his integrity is certified.