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Union of India - Section

Section 8 in The Kandla Harbour Craft Rules, 1955

8. Distinctive numbering of licensed harbour craft.

(1)The owner of a licensed craft shall paint or cause to be printed upon a black background, in white English figures not less than 152.4 MM in length, on a conspicuous part of the bow of such harbour craft on one side, and on the quarter of the other, the number of the harbour craft as mentioned in the licence.
(2)No person shall paint or cause to be painted or counterfeited upon any harbour craft not duly licensed under rule 5, any such number as aforesaid or any other mark likely to induce the belief that such harbour craft has been so licensed.