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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(3) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(3)Ministerial Staff.-junior Grade Clerks and Typists.-As laid down in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975.