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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(8)(8) in First Statutes of the Al-Karim University, Katihar, 2019

8.2.2. Fellowships shall be tenable for one academic year in the first instance, but may in special cases be extended for a further period. The extension of fellowship shall be as per the criteria laid down by the University.