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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Subordinate Fisheries Service Rules, 1994

(2)Failure of a candidate to join the post by the specified date in absence of extension of date by the appointing authority shall amount to forfeiture of his claim for such appointment.Part-IV Recruitment by promotion