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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(2)The non-official members of the Board shall be entitled to the payment of travelling and daily allowance as per the provision of payment of travelling allowance to non-official members of a Committee, as per Andhra Pradesh Travelling Allowance Rules.