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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

9. Allowances of members.

(1)The travelling allowance of an official member of the Board shall be governed by the rules applicable to him for journey performed by him on official duties and shall be paid by the authority paying his salary.
(2)The non-official members of the Board shall be entitled to the payment of travelling and daily allowance as per the provision of payment of travelling allowance to non-official members of a Committee, as per Andhra Pradesh Travelling Allowance Rules.