Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Haryana - Subsection Section 20(2) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002 (2)The amount of penalty so realized shall be paid and credited to the fund in the manner as has been specified for payment and deposit of cess.
