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State of Haryana - Section

Section 20 in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

20. Procedure to impose penalty on non-payment of cess. Sections 11 and 17.

(1)In case the owner of the milk plant defaults in making payment of cess in two consecutive quarters, the competent authority shall impose a penalty, after giving the owner of milk plant an opportunity of being heard, subject to a minimum of two and a maximum of five times the defaulting amount.
(2)The amount of penalty so realized shall be paid and credited to the fund in the manner as has been specified for payment and deposit of cess.