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[Cites 0, Cited by 0] [Section 214] [Entire Act]

State of Tamilnadu - Subsection

Section 214(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)Such culverts or drain-covering shall be of such form and size and consist of such materials and be provided with such means of ventilation as may be specified in the said notice, and shall be maintained and kept free from all obstruction at the expense of the said owner or occupier.