Madhya Pradesh High Court
Nishant Jain vs The State Of Madhya Pradesh on 11 April, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18064 of 2022 (NISHANT JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-04-2023 Parties through their counsel.
List on 25.04.2023.
(MANINDER S. BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 4/12/2023 7:28:49 PM