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Madhya Pradesh High Court

Nishant Jain vs The State Of Madhya Pradesh on 11 April, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18064 of 2022 (NISHANT JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-04-2023 Parties through their counsel.

List on 25.04.2023.

(MANINDER S. BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 4/12/2023 7:28:49 PM