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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(b) in General Conditions of Tariff and Schedules of Tariff

(b)Where an induction furnace is fed from a distribution transformer having standard voltage rating i.e. 11000/415 volts along with other motive/general load from that very transformer, the connected load shall be sum of the rating of furnace and motive/other loads or the capacity of the feeding transformer(s) whichever is higher.