Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act] Union of India - Subsection Section 5(5)(b) in The Bureau Of Indian Standards (Certification) Regulations, 1988 (b)A license may be suspended by the Bureau on request from the licensee, if the operatio) in his premises can no longer be carried due to:authority.