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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(2)(b) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(b)The speed for pulling up the Flags shall be with the sound of the bugle. After hoisting, the jawans shall smartly move to their respective Flags and shall tie the strings with the poles, and will fall in on the left of their respective Guards.