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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(a) in The Haryana and Punjab Agricultural Universities Act, 1970

(a)Authorities of a corresponding University
(i)Board;
(ii)Academic Council;
(iii)Board of Studies; and
(iv)Such other authorities as may be declared by the Statutes to be authorities of the University.