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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(iv) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(iv)four copies of the drawings for the site, layout, installation details(for static vessel) or vehicle mounting(for mobile vessel) and as-built vessel design drawing duly endorsed by the inspector;