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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The U.P. Information and Public Relations Department (Headquarter) Group 'D' Service Rules, 1994

(1)Recruitment by promotion to the posts not covered by Rule 16 shall be made on the basis of seniority subject to rejections of the unfit through the Selection Committee constituted under sub-rule (1) of Rule 16.