Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(iv) in The Chhattarpur Farmers Market Bye-Laws, 2004 (iv)To provide all facilities to the farmer as well as consumer so that the profit made by traders at different stages is shared between farmer and consumer ;
