Section 4 in The Chhattarpur Farmers Market Bye-Laws, 2004
4.
The following shall be aims and objectives for the establishment of said market:(i)To provide Agricultural Produce on reasonable prices to the consumer of Delhi;(ii)To ensure remunerative prices to the farmers and provide fresh fruit and vegetable to consumers at reasonable rates fixed everyday ;(iii)To facilitate the farmers to sell their produce on retail;(iv)To provide all facilities to the farmer as well as consumer so that the profit made by traders at different stages is shared between farmer and consumer ;(v)To promote the sale of standardized/graded/qualitative and well-packed agricultural produce.
