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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(vii) in The Sidho-Kanho-Birsha University Act, 2010

(vii)three teachers participating in undergraduate teaching in the subject or subjects concerned elected by the members of the concerned Faculty Council for Undergraduate Studies from amongst themsevles :