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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(6) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(6)The owner of the elephant which are registered in the State of Kerala and are having microchip certificate but do not have ownership certificate under the Act has to remit an amount of Z 30,000 (Rupees Thirty thousand only) for availing the above facility.