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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(3)(b) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018

(b)that have been started, either in the current financial year or in the financial years preceding the current financial year, but not completed along with reasons thereof ; and