Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of West Bengal - Subsection Section 33(c) in Police Regulations, Calcutta, 1968 (c)If the case does not fall under clause (b), the Deputy Commissioner shall open a new book with a signed statement regarding the loss and the result of the enquiry made.
