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[Cites 0, Cited by 0] [Section 79B] [Entire Act]

State of Rajasthan - Subsection

Section 79B(ii) in Rajasthan Transparency in Public Procurement Rules, 2013

(ii)Transportation & Logistics Roads (including bridges, highways, interchanges, and flyovers), Public Transport, Railway systems, Urban transport systems: MRTS, LRTS, Monorail, High-capacity bus systems, Airstrips, Inland water transport, Bus/Truck/Urban Transport Terminals and associated public facilities such as Public Amenities Centers;