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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(1)Each authority of the Vishwavidyalaya may appoint such committees as it may consider necessary for the efficient discharge of the duties, assigned to it by or under the Act.