Section 29 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987
29. Committees of the Authorities of the Vishwavidyalaya.
(1)Each authority of the Vishwavidyalaya may appoint such committees as it may consider necessary for the efficient discharge of the duties, assigned to it by or under the Act.(2)There may be appointed on each Committee a member or members of other authorities and such members of the staff of the Vishwavidyalaya as the authority may deem fit to appoint.
