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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(2)(d) in The Punjab Shops and Commercial Establishments Act, 1958

(d)the form of submitting a statement, the particulars under sub- section (1) of section 13, the manner in which registration of establishments is to be made and the form of registration certificate under sub-section (2) and the form for notifying a change under sub-section (4) of section 13;