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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in Veterinary Council Of India Regulation, 1991

(b)to attend personally every examination which he is required to inspect and to insect veterinary colleges, hospitals and other institutions where veterinary education is given in regard to matters like staff, equipment, accommodation, training and other facilities for veterinary instruction and training but shall not interfere with the conduct thereof.