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State of Goa - Section

Section 43 in The Goa, Daman And Diu Land Revenue Code, 1968

43. Right of way to relinquished land.

- If any person relinquishes land the way to which lies through other land which he retains, the right of way through the land so retained shall continue to the future holder of the land relinquished.Protection of certain occupancies from process of courts