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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(5)(h) in The Delhi Metro Airport Express Line, General Rules, 2010

(h)once all passengers have been transferred, the end doors and ramps (if any)shall be secured and completion reported to the Traffic Controller by the Train operator of the assisting train;