Section 35(v) in The Delhi Electricity Supply Code And Performance Standards Regulations, 2007
(v)The Licensee shall evolve a format of Meter Particulars Sheet for recording the particulars of the meters at the time of installation and replacement. A copy of the sheet duly signed by the authorized signatory of the Licensee shall be made available to the consumer under proper receipt. Initial installation and replacement of the meter shall be done by the engineer of the Licensee in the presence of the consumer or his authorized representative after giving one weeks notice. The consumer or his authorized representative shall sign the meter particulars sheet.
