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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(2)Every Account holder shall be supplied with a Pass Book in the format prescribed by the Director along with intimation of his account number with the entry of first deposit duly verified by Deputy/Assistant Director of the Department.