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State of Mizoram - Section

Section 18 in Mizoram Liquor (Prohibition and Control) Rules, 2014

18. Working hours in a Distillery, Brewery, Bottling Plant, Bonded Warehouse or other Places of Storage.

- The opening hours of distillery, brewery, bottling plant, bonded warehouse or other places of storage shall be fixed by the Commissioner. The Commissioner may, on sufficient and reasonable ground, direct such establishment to be opened even on a holiday or be closed on any working day.