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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Kerala - Subsection

Section 191(b) in Kerala Factories Rules, 1957

(b)Except where the manipulation of such corrosive liquids is so carried on as to prevent risk for personal injury from splashing or otherwise, there shall be provided for those who have to manipulate such liquid, sufficient and suitable goggles and gloves or other suitable protection for the eyes and hands. If gloves are provided they shall be collected, examined and cleaned at the close of the days' work and shall be repaired or renewed when necessary.