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State of Kerala - Section

Section 191 in Kerala Factories Rules, 1957

191. Treatment of personnel.

- In all places where (strong acids or dangerous)corrosive liquids are used:-
(a)There shall be provided for use in an emergency-
(i)adequate and readily accessible means of drenching with cold water persons and the clothing of persons, who have become splashed with such liquid;
(ii)adequate special arrangements to deal with any person who has been splashed with poisonous materials that can be absorbed through the skin.
(iii)a sufficient number of eye-wash bottles , fitted with distilled water or other suitable liquid, kept in boxes or cupboards conveniently situated and clearly indicated by a distinctive sign which shall be visible at all times.
(b)Except where the manipulation of such corrosive liquids is so carried on as to prevent risk for personal injury from splashing or otherwise, there shall be provided for those who have to manipulate such liquid, sufficient and suitable goggles and gloves or other suitable protection for the eyes and hands. If gloves are provided they shall be collected, examined and cleaned at the close of the days' work and shall be repaired or renewed when necessary.