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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Chattisgarh - Subsection

Section 45(4) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(4)The Government may, at any time after the commencement of this Adhiniyam, transfer to the Vishwavidyalaya, the control and management of any of the colleges or institutions on such terms and conditions as it may deem fit.