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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Andhra Pradesh - Subsection

Section 69(2)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)Section 64 of the same Act shall be read as if it referred to the Gram Panchayat as well as the Government.