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State of Bihar - Section

Section 19 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

19. Meetings of the Senate.

(1)The Senate shall, on dates to be fixed by the Vive-Chancellor, meet twice in every year, at meetings to be called the ordinary meetings of the Senate, one of which shall be declared by the Statutes to be the annual meeting of the Senate.
(2)The Vice-Chancellor may, whenever he thinks fit, and shall, upon a requisition in writing signed by not less than one-third of the total number of members of the Senate, convene a special meeting of the Senate.