Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 212 in The General Rules (Civil), 1986 212. Day and hours of inspection. (1)Every order for inspection shall specify the day on which such inspection may be made.(2)Inspection on any one application shall be allowed for one day only between 12 noon to 3.00 P.M. or during morning hours from 8.00 A.M. to 10.30 A.M.
