Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 212] [Entire Act] State of Rajasthan - Subsection Section 212(2) in The General Rules (Civil), 1986 (2)Inspection on any one application shall be allowed for one day only between 12 noon to 3.00 P.M. or during morning hours from 8.00 A.M. to 10.30 A.M.