Section 9(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012
(2)The Gram Sabha, shall consider the following matters and make recommendations and suggestions to the Gram Panchayat, namely:-(a)annual administration report of the preceding financial year;(b)planning supervising, co-ordinating and monitoring the schemes of the Gram Panchayat;(c)recoveries of Panchayat dues;(d)the last audit report and replies made thereto;(e)proposals for organising community service, voluntary labour or mobilisation of the local people for any specific work included in any programme:Provided that the recommendations of the Gram Sabha shall be acted upon by the Gram Panchayat as far as practicable.
