Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] Dadra And Nagar Haveli - Subsection Section 9(2)(e) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (e)proposals for organising community service, voluntary labour or mobilisation of the local people for any specific work included in any programme: