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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jharkhand - Subsection

Section 37(3) in The Jharkhand Area Autonomous Council Act, 1994

(3)So much establishment of the offices of the Regional Development Commissioner, Ranchi, North Chotanagpur Autonomous Development Authority. Hazaribagh; South Chotanagpur Autonomous Development Authority, Ranchi and Santhal Parganas, Autonomous Development Authority, Dumka shall be the part of the Establishment of the Council as the State Government may determine.