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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(10) in Orissa Pani Panchayat Rules, 2003

(10)In case of Lift Irrigation Points, the Executive Engineer of Orissa Lift Irrigation Corporation, who is the Election Authority, shall follow the above procedure to elect at least 10 per cent of the members of the General Body subject to minimum of four and maximum of ten members to become members of the Executive Committee of Pani Panchayat of the said point.Note - In the event of equality of votes between two or more candidates, the Election Officer shall draw a lot in presence of the candidates. The candidate whose name is first drawn shall be declared as duly elected.