Madhya Pradesh High Court
Sayba vs Khajan Sainani Ashram School Pisnawal on 14 December, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 6703 of 2023 (SAYBA Vs KHAJAN SAINANI ASHRAM SCHOOL PISNAWAL AND OTHERS) Dated : 14-12-2023 Shri Ayush Agrawal, learned counsel for the appellant.
Learned counsel for the appellant submits that he has already cured the defects pointed out by the Registry.
Office to verify and list the matter after two weeks.
(PRAKASH CHANDRA GUPTA) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 15-12-2023 10:13:35