Madhya Pradesh High Court
Madhya Pradesh Pollution Control Board vs M/S. Cox India Ltd. on 21 January, 2016
MCRC--9062-2010 (MADHYA PRADESH POLL UTION CONTROL BOARD Vs M/S. COX INDIA LTD.) 2 1 - 0 1 -2 0 1 6 List after a week, as prayed by the learned counsel for the applicant.
(S.K. GANGELE) JUDGE