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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Kerala - Subsection

Section 44(4) in Kerala District Administration Act, 1979

(4)If any question arises as to whether my institution, programme, project or scheme falls within the scope of the proviso to sub-section (3), the question shall be decided by the Government and their decision thereon shall be final.