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Madhya Pradesh High Court

Pramod Singh vs The State Of Madhya Pradesh on 9 July, 2020

Author: Nandita Dubey

Bench: Nandita Dubey

1 MCRC-20487-2020 The High Court Of Madhya Pradesh MCRC-20487-2020 (PRAMOD SINGH Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 09-07-2020 Heard through Video Conferencing. Case diary is not available. Shri A. Shrivastava, learned Panel Lawyer is directed to ensure that the case diary is available on the next date of hearing.

List in the next week.

(NANDITA DUBEY) JUDGE jk Digitally signed by JITIN KUMAR CHOURASIA Date: 09/07/2020 13:38:28