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[Cites 0, Cited by 0] [Section 334] [Entire Act]

State of Bihar - Subsection

Section 334(f) in Bihar Board's Miscellaneous Rules, 1958

(f)The Deputy Collector in charge of the nazarat will examine the stock account of maps at the close of each quarter and will see that all new supplies have been duly entered, that the account of sales has been properly made up, that the certificate of Treasury Officer has been given.