Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47A] [Entire Act] State of Karnataka - Subsection Section 47A(3) in Karnataka Universities of Agricultural Sciences Act, 1963 (3)The Vice-Chancellors shall take necessary action for implementation of the recommendations made by the committee.]
